C/M Hindu Inter College And ... vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 4189 ALL

Citation : 2017 Latest Caselaw 4189 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

C/M Hindu Inter College And ... vs State Of U.P. And 5 Ors. on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 15647 of 2015
 
Petitioner :- C/M Hindu Inter College And Another
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- D.K. Singh,Deo Brat Pandey,V.K. Singh
 
Counsel for Respondent :- C.S.C.,D.K. Yadav,Mohan Lal Pandey,Neeraj Shukla
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Counter affidavit filed today is taken on record.

List this case in the next cause list.

In the meantime, learned counsel for the petitioner may file rejoinder affidavit.

Order Date :- 11.9.2017

G.S

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