Modi Sugar Mills vs Asst. Labour Commissioner And 2 ...
2017 Latest Caselaw 4186 ALL

Citation : 2017 Latest Caselaw 4186 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Modi Sugar Mills vs Asst. Labour Commissioner And 2 ... on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 35610 of 2013
 
Petitioner :- Modi Sugar Mills
 
Respondent :- Asst. Labour Commissioner And 2 Others
 
Counsel for Petitioner :- Shakti Swarup Nigam
 
Counsel for Respondent :- C.S.C.,Y.K. Sinha
 

 
Hon'ble Mahesh Chandra Tripathi,J.

The cases of Sri Y.K.Sinha, learned counsel for respondent are reported to be adjourned till today.

List this case after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 11.9.2017

G.S

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