Mohammad Rafiq vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 4185 ALL

Citation : 2017 Latest Caselaw 4185 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Mohammad Rafiq vs State Of U.P. And 2 Ors. on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 1353 of 2014
 
Petitioner :- Mohammad Rafiq
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Bed Kant Mishra
 
Counsel for Respondent :- C.S.C.,Vivek Varma,Y.S.Sachan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this case on 20.9.2017, peremptorily.

Order Date :- 11.9.2017

G.S

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