C/M Haldhar Vidya Mandir Junior ... vs Asstt. Registrar Firms Society ...
2017 Latest Caselaw 4184 ALL

Citation : 2017 Latest Caselaw 4184 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

C/M Haldhar Vidya Mandir Junior ... vs Asstt. Registrar Firms Society ... on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 26928 of 2015
 
Petitioner :- C/M Haldhar Vidya Mandir Junior High School Thru' Manager
 
Respondent :- Asstt. Registrar Firms Society And Chits & Another
 
Counsel for Petitioner :- Arvind Srivastava,P.N.Saxena
 
Counsel for Respondent :- Indra Raj Singh,Adarsh Singh,S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the joint request of the learned counsel for the parties, list this case ,in the top ten of the cases, on 19.9.2017.

Order Date :- 11.9.2017

G.S

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