Ajay Kumar Agrawal And 2 Others vs Nagar Nigam, Varanasi And 10 ...
2017 Latest Caselaw 4182 ALL

Citation : 2017 Latest Caselaw 4182 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Ajay Kumar Agrawal And 2 Others vs Nagar Nigam, Varanasi And 10 ... on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 37757 of 2017
 
Petitioner :- Ajay Kumar Agrawal And 2 Others
 
Respondent :- Nagar Nigam, Varanasi And 10 Others
 
Counsel for Petitioner :- Tarun Agrawal
 
Counsel for Respondent :- Vivek Verma,Prashant Pandey
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Counter affidavit filed today is taken on record.

Ms Tanya Pandey, holding brief of Sri Tarun Agrawal,Advocate, learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

In the meantime, Sri Vivek Verma, learned counsel for respondent No.1 may file response.

Order Date :- 11.9.2017

G.S

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