Sharif Ahmad vs Deputy Director Of ...
2017 Latest Caselaw 4181 ALL

Citation : 2017 Latest Caselaw 4181 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Sharif Ahmad vs Deputy Director Of ... on 11 September, 2017

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - B No. - 22534 of 2017
 

 
Petitioner :- Sharif Ahmad
 
Respondent :- Deputy Director Of Consolidation, Rampur And 6 Others
 
Counsel for Petitioner :- Arvind Srivastava,Vikrant Gupta
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava,H.K Asthana,Vikas Mishra
 

 
Hon'ble Suneet Kumar,J.

As prayed, by learned counsel for the respondent, two weeks further time is granted to file reply to the recall application.

List thereafter.

Interim order granted on 14.7.2017, shall continue till the next date of listing.

Order Date :- 11.9.2017

Ishan

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