Citation : 2017 Latest Caselaw 4180 ALL
Judgement Date : 11 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 28952 of 2017 Petitioner :- C/M Hindu Inter College Jaunpur And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi Counsel for Respondent :- C.S.C.,Neeraj Shukla Hon'ble Mahesh Chandra Tripathi,J.
Counter affidavit filed today is taken on record.
List this case in the next cause list.
In the meantime, learned counsel for the petitioner may file rejoinder affidavit.
Order Date :- 11.9.2017
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!