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Shiv Murat Pathak And 4 Others vs State Of U.P. And Another
2017 Latest Caselaw 4167 ALL

Citation : 2017 Latest Caselaw 4167 ALL
Judgement Date : 8 September, 2017

Allahabad High Court
Shiv Murat Pathak And 4 Others vs State Of U.P. And Another on 8 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 415 of 2016
 

 
Applicant :- Shiv Murat Pathak And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Nripendra Kumar Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Nripendra Kumar Dwivedi,  learned counsel for the applicants.

List in the next cause list.

Order Date :- 8.9.2017

Gss

 

 

 
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