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Prakash & Another vs State Of U.P.
2017 Latest Caselaw 4164 ALL

Citation : 2017 Latest Caselaw 4164 ALL
Judgement Date : 8 September, 2017

Allahabad High Court
Prakash & Another vs State Of U.P. on 8 September, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 393 of 2011
 

 
Appellant :- Prakash & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pt.R.K. Sharma,Syed Nayab Raza,Syed Wajahat Ali @ Vijaha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.K.Mishra, learned AGA for the State is present.

Passed over on the illness slip of Sri S.W.Ali @ Vijaha, learned counsel for the appellants.

List in the next cause list.

Order Date :- 8.9.2017

IA

 

 

 
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