Ram Deo Mishra & Ors. vs State Of U.P.
2017 Latest Caselaw 4163 ALL

Citation : 2017 Latest Caselaw 4163 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Ram Deo Mishra & Ors. vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 382 of 2011
 

 
Appellant :- Ram Deo Mishra & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.Sri Ajay Kumar, learned counsel for the appellants and Sri U.C.Yadav, learned AGA for the State are present.

Learned counsel for the appellants states that one of the appellants namely Ram Deo has expired.

Let a report of be called for from the C..J.M. Faizabad about the death of accused-appellant Ram Deo. The concerned C.J.M. is directed to verify the same and submit his report within three weeks.

List this case on 6.10.2017.

Order Date :- 8.9.2017

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