Citation : 2017 Latest Caselaw 4159 ALL
Judgement Date : 8 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Cr. Misc. Time Extension Application No. 262973 of 2017. IN Case :- APPLICATION U/S 482 No. - 21139 of 2017 Applicant :- Saurabh Sharma And 3 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Rajeev Kumar Sharma Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicants, learned A.G.A. for the State and perused the record.
The applicants are granted further one week's and no more time to deposit the amount in pursuance of the order dated 3.8.2017.
Accordingly, the time extension application is disposed of.
Order Date :- 8.9.2017
Gss
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