Ramu Nishad vs State Of U.P.
2017 Latest Caselaw 4157 ALL

Citation : 2017 Latest Caselaw 4157 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Ramu Nishad vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 6443 of 2015
 

 
Applicant :- Ramu Nishad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Piyush Kumar Singh,Piyush Kumar Singh,Sandeep Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

As prayed, list on 20.9.2017.

The listing application is disposed of.

Order Date :- 8.9.2017

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