Smt. Sunita vs State Of U.P. And Anr.
2017 Latest Caselaw 4153 ALL

Citation : 2017 Latest Caselaw 4153 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Smt. Sunita vs State Of U.P. And Anr. on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3703 of 2014
 

 
Petitioner :- Smt. Sunita
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Respondent :- Govt. Advocate,Manish Tiwary,S.K.Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Dileep Kumar, learned counsel for the petitioner.

List after ten days.

Order Date :- 8.9.2017

Gss

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