Ramesh Chandra Arya vs State Of U.P.And Another
2017 Latest Caselaw 4149 ALL

Citation : 2017 Latest Caselaw 4149 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Ramesh Chandra Arya vs State Of U.P.And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 7033 of 2011
 

 
Applicant :- Ramesh Chandra Arya
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ravindra Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Sudhir Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ravindra Sharma, learned counsel for the applicant.

List after two weeks.

Order Date :- 8.9.2017

Gss

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