Smt. Asha Devi vs State Of U.P.And Another
2017 Latest Caselaw 4148 ALL

Citation : 2017 Latest Caselaw 4148 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Smt. Asha Devi vs State Of U.P.And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 8028 of 2011
 

 
Applicant :- Smt. Asha Devi
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- N.K. Singh,Ranjeet Asthana
 
Counsel for Opposite Party :- Govt. Advocate,Kailash Prakash Pathak
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Abhishek Jaiswal, Advocate, holding brief of Sri Ranjeet Asthana, learned counsel for the applicant, list after two weeks.

Order Date :- 8.9.2017

Gss

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