Vibhav Singh And Others vs State Of U.P.And Another
2017 Latest Caselaw 4146 ALL

Citation : 2017 Latest Caselaw 4146 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Vibhav Singh And Others vs State Of U.P.And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 3767 of 2011
 

 
Applicant :- Vibhav Singh And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ram Niwas Singh,Vinay Kr. Singh Chandel
 
Counsel for Opposite Party :- Govt.Advocate,T.B.Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, the case is passed over for the day.

List after two weeks.

Order Date :- 8.9.2017

Gss

Download the LatestLaws.com Mobile App