Rajesh Babu Saxena And Others vs State Of U.P. And Another
2017 Latest Caselaw 4145 ALL

Citation : 2017 Latest Caselaw 4145 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Rajesh Babu Saxena And Others vs State Of U.P. And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 13613 of 2011
 

 
Applicant :- Rajesh Babu Saxena And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Chaubey,A.N. Singh
 
Counsel for Opposite Party :- Govt.Advocate,Kumar Dhananjay
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri A.N. Singh, learned counsel for the applicants.

List in the next cause list.

Order Date :- 8.9.2017

Gss

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