Bhaskar Rai vs State Of U.P. And Another
2017 Latest Caselaw 4144 ALL

Citation : 2017 Latest Caselaw 4144 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Bhaskar Rai vs State Of U.P. And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 10071 of 2016
 

 
Applicant :- Bhaskar Rai
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Yogesh Kumar Tripathi
 
Counsel for Opposite Party :- G.A.,Suresh Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the opp. party no. 2 even in revised list.

Learned counsel for the applicant and learned A.G.A. are present.

List in the next cause list as peremptorily.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.9.2017

Gss

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