Dinesh Kumar vs State Of U.P.
2017 Latest Caselaw 4142 ALL

Citation : 2017 Latest Caselaw 4142 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Dinesh Kumar vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 2731 of 2016
 

 
Applicant :- Dinesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ritu Chhabra,Santosh Kumar Kanaujia
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

As prayed, list on 19.9.2017.

The listing application is disposed of.

Order Date :- 8.9.2017

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