Shameem Ahmad & Another vs Union Of India Thru' Secy. & 3 ...
2017 Latest Caselaw 4136 ALL

Citation : 2017 Latest Caselaw 4136 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Shameem Ahmad & Another vs Union Of India Thru' Secy. & 3 ... on 8 September, 2017

Bench: Satyendra Singh Chauhan, Krishna Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1957 of 2015
 

 
Appellant :- Shameem Ahmad & Another
 
Respondent :- Union Of India Thru' Secy. & 3 Others
 
Counsel for Appellant :- Mohd. Waseem,Deepak Kumar Jaiswal,Mohd. Abrar Khan
 
Counsel for Respondent :- Sudhir Bharti,C.S.C.,V.K. Singh
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Krishna Singh,J.

Allowed vide our order of date passed on separate sheets in First Appeal From Order No.1953 of 2015.

Order Date :- 8.9.2017

Rao/-

Download the LatestLaws.com Mobile App