Abdul Quddus vs Session Judge & Others
2017 Latest Caselaw 4132 ALL

Citation : 2017 Latest Caselaw 4132 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Abdul Quddus vs Session Judge & Others on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 807 of 2001
 

 
Petitioner :- Abdul Quddus
 
Respondent :- Session Judge & Others
 
Counsel for Petitioner :- Prabha Kanta Mishra,Ashish Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,A.N. Bhargava,Pramod Pathak,V.K. Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri V.K.Singh, learned counsel for the respondent nos. 3, 4 and 5 and Sri Pramod Pathak, learned counsel for the respondent nos. 7 and 8 have sent illness slips.

Learned A.G.A. and learned counsel for the petitioner are present.

The case is passed over for the day.

List after ten days.

Order Date :- 8.9.2017

Gss

Download the LatestLaws.com Mobile App