Smt. Maya Devi @ Kamla Devi vs State Of U.P. & Another
2017 Latest Caselaw 4131 ALL

Citation : 2017 Latest Caselaw 4131 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Smt. Maya Devi @ Kamla Devi vs State Of U.P. & Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12280 of 2012
 

 
Petitioner :- Smt. Maya Devi @ Kamla Devi
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Anil Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Arvind Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Anil Kumar Srivastava, learned counsel for the petitioner and Sri Arvind Srivastava, learned counsel for the respondent no. 2 have sent illness slip.

The case is passed over for the day.

List after two weeks.

Order Date :- 8.9.2017

Gss

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