Randheer Shahi vs Additional District & Session ...
2017 Latest Caselaw 4130 ALL

Citation : 2017 Latest Caselaw 4130 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Randheer Shahi vs Additional District & Session ... on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 20169 of 2014
 

 
Petitioner :- Randheer Shahi
 
Respondent :- Additional District & Session Judge And 6 Others
 
Counsel for Petitioner :- P.N. Singh,R.B. Singh,Surendra Nath Yadav
 
Counsel for Respondent :- Bishram Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the petitioner, list after two weeks.

Order Date :- 8.9.2017

Gss

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