Rajendra Pratap Singh & Ors. vs State Of U.P.
2017 Latest Caselaw 4128 ALL

Citation : 2017 Latest Caselaw 4128 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Rajendra Pratap Singh & Ors. vs State Of U.P. on 8 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 410 of 2011
 

 
Appellant :- Rajendra Pratap Singh & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Kumar Srivastava,Rajesh B. Singh Rathore,S K Upadhyay
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav,, learned AGA for the State is present.

Passed over on the illness slip of Sri Rajesh B. Singh Rathore, learned counsel for the appellants.

List in the next cause list.

Order Date :- 8.9.2017

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