Avtar Singh Waraich vs State Of U.P.And Others
2017 Latest Caselaw 4122 ALL

Citation : 2017 Latest Caselaw 4122 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Avtar Singh Waraich vs State Of U.P.And Others on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 282 of 2011
 

 
Applicant :- Avtar Singh Waraich
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Applicant :- Vinay Saran
 
Counsel for Opposite Party :- Govt.Advocate,V.C.Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, the case is passed over for the day.

List after two weeks.

Order Date :- 8.9.2017

Gss

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