Smt. Chitra Saxena And Others vs State Of U.P. And Another
2017 Latest Caselaw 4121 ALL

Citation : 2017 Latest Caselaw 4121 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

Smt. Chitra Saxena And Others vs State Of U.P. And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 13952 of 2011
 

 
Applicant :- Smt. Chitra Saxena And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Pathak,Kumar Dhananjay
 
Counsel for Opposite Party :- Govt.Advocate,Kamal Singh Yadav,Smt. Kamla Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Kumar Dhananjay, learned counsel for the applicants.

List in the next cause list.

Order Date :- 8.9.2017

Gss

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