Devendra vs State Of U.P. And 4 Others
2017 Latest Caselaw 4109 ALL

Citation : 2017 Latest Caselaw 4109 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Devendra vs State Of U.P. And 4 Others on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6920 of 2014
 

 
Petitioner :- Devendra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arjun Singh Solanki
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the petitioner, list after ten days. In the meantime, he may seek instructions in the matter.

Order Date :- 7.9.2017

Gss

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