Sambhaje Jagnath Marethe @ Kishan vs State Of U.P.
2017 Latest Caselaw 4103 ALL

Citation : 2017 Latest Caselaw 4103 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Sambhaje Jagnath Marethe @ Kishan vs State Of U.P. on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19580 of 2017
 

 
Applicant :- Sambhaje Jagnath Marethe @ Kishan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dr. C.P. Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Hari Om Upadhyaya, Advocate, holding brief of Sri Dr. C.P. Upadhyay, learned counsel for the applicant, the case is passed over for the day.

List after ten days.

Order Date :- 7.9.2017

Gss

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