Bajrangi vs State Of U.P. And 7 Others
2017 Latest Caselaw 4101 ALL

Citation : 2017 Latest Caselaw 4101 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Bajrangi vs State Of U.P. And 7 Others on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2383 of 2014
 

 
Petitioner :- Bajrangi
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Jokhan Prasad,Afshan Shafaut,Mohd.M.Khan
 
Counsel for Respondent :- Govt. Advocate,Rajesh Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Laxmi Kant Bhaskar, Advocate, holding brief of Sri Rajesh Kumar Mishra, learned counsel for the opp. party no. 2, list on 14.9.2017.

Order Date :- 7.9.2017

Gss

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