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Smt. Gudiya vs State Of U.P. & Ors.
2017 Latest Caselaw 4099 ALL

Citation : 2017 Latest Caselaw 4099 ALL
Judgement Date : 7 September, 2017

Allahabad High Court
Smt. Gudiya vs State Of U.P. & Ors. on 7 September, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1857 of 2011
 

 
Appellant :- Smt. Gudiya
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Appellant :- B.D. Sharma
 
Counsel for Respondent :- Govt. Advocate,Shobh N Pandey
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri B.D.Sharma, learned counsel for the appellant is not present even in the revised call. Sri S.N.Pandey, learned counsel for the respondent and Sri U.C.Yadav, learned AGA for the State are present.

List in the next week.

Order Date :- 7.9.2017

IA

 

 

 
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