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Rubi Khan vs State Of U.P. And 15 Others
2017 Latest Caselaw 4096 ALL

Citation : 2017 Latest Caselaw 4096 ALL
Judgement Date : 7 September, 2017

Allahabad High Court
Rubi Khan vs State Of U.P. And 15 Others on 7 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 587 of 2015
 

 
Applicant :- Rubi Khan
 
Opposite Party :- State Of U.P. And 15 Others
 
Counsel for Applicant :- Upendra Upadhyay
 
Counsel for Opposite Party :- G.A.,Amit Daga,Niklank Kumar Jain
 

 
Hon'ble Bachchoo Lal,J.

Sri Niklank Kumar Jain, learned counsel for the opp. party nos. 2 to 16  has sent illness slip.

Learned counsel for the applicant and learned  A.G.A. are present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 7.9.2017

Gss

 

 

 
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