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Ram Meet vs State Of U.P.
2017 Latest Caselaw 4086 ALL

Citation : 2017 Latest Caselaw 4086 ALL
Judgement Date : 7 September, 2017

Allahabad High Court
Ram Meet vs State Of U.P. on 7 September, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1301 of 2011
 

 
Appellant :- Ram Meet
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. It is informed that Sri Pankaj Verma, learned counsel for the appellant is out of station.

Sri U.C.Yadav, learned AGA for the State is present.

List the matter on 20.10.2017.

Order Date :- 7.9.2017

IA

 

 

 
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