Photu @ Jitendra vs State Of U.P.
2017 Latest Caselaw 4085 ALL

Citation : 2017 Latest Caselaw 4085 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Photu @ Jitendra vs State Of U.P. on 7 September, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30773 of 2017
 

 
Applicant :- Photu @ Jitendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

This is second bail application.

First bail application of the applicant was rejected by Hon'ble Mr. Justice Vipin Sinha.

Lay before appropriate Court along with record of the first bail application in the next week, if possible.

Order Date :- 7.9.2017

T. Sinha

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