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Mustaqeem vs State Of U.P.
2017 Latest Caselaw 4079 ALL

Citation : 2017 Latest Caselaw 4079 ALL
Judgement Date : 7 September, 2017

Allahabad High Court
Mustaqeem vs State Of U.P. on 7 September, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 2992 of 2016
 

 
Applicant :- Mustaqeem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amrit Kumar Tiwari,Rajendra Prasa Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Mukesh Kumar Pandey
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List on 15.9.2017.

The listing application is disposed of.

Order Date :- 7.9.2017

IA

 

 

 
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