Ravi Kamboj vs State Of U.P.And Others
2017 Latest Caselaw 4077 ALL

Citation : 2017 Latest Caselaw 4077 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Ravi Kamboj vs State Of U.P.And Others on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 12286 of 2011
 

 
Applicant :- Ravi Kamboj
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Applicant :- Amit Daga
 
Counsel for Opposite Party :- Govt.Advocate,Devendra Saini
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Alok Kumar Singh, Advocate, holding brief of Sri Amit Daga, learned counsel for the applicant, list in the next cause list.

Order Date :- 7.9.2017

Gss

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