Dinesh Kumar vs State Of U.P. And Another
2017 Latest Caselaw 4076 ALL

Citation : 2017 Latest Caselaw 4076 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Dinesh Kumar vs State Of U.P. And Another on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 12215 of 2011
 

 
Applicant :- Dinesh Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- G.R.S.Pal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. pointed out that Sri G.R.S. Pal, learned counsel for the applicant has expired.

Issue notice to the applicant to engage another counsel returnable at an early date.

List after service of notice upon the applicant.

Order Date :- 7.9.2017

Gss

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