Mustakim (Husband) And 5 Others vs State Of U.P. And Another
2017 Latest Caselaw 4074 ALL

Citation : 2017 Latest Caselaw 4074 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Mustakim (Husband) And 5 Others vs State Of U.P. And Another on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 5387 of 2016
 

 
Applicant :- Mustakim (Husband) And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Aslam Ali,Yakub Ansari
 
Counsel for Opposite Party :- G.A.,Pramod Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Sri Yakub Ansari, learned counsel for the applicants and Sri Pramod Kumar Pandey, learned counsel for the opp. party no. 2 have sent illness slip.

The case is passed over for the day.

List after ten days.

Order Date :- 7.9.2017

Gss

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