U.P.State Bridge Corporation ... vs U.P.State Public Service ...
2017 Latest Caselaw 4045 ALL

Citation : 2017 Latest Caselaw 4045 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

U.P.State Bridge Corporation ... vs U.P.State Public Service ... on 6 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1433 of 2014
 

 
Petitioner :- U.P.State Bridge Corporation Ltd.Lko.Throu M.D.And Ors.
 
Respondent :- U.P.State Public Service Tribunal Indira Bhawan Lko.And Ors.
 
Counsel for Petitioner :- Ajai Kumar Singh
 
Counsel for Respondent :- C.S.C.,Vivek Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 6.9.2017

Pachhere/-

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