U.O.I.Thru.G.M.Northern ... vs Sri Ram Teerath Yadav
2017 Latest Caselaw 4038 ALL

Citation : 2017 Latest Caselaw 4038 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

U.O.I.Thru.G.M.Northern ... vs Sri Ram Teerath Yadav on 6 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 4263 of 2017
 

 
Petitioner :- U.O.I.Thru.G.M.Northern Railway Baroda & 4 Ors.
 
Respondent :- Sri Ram Teerath Yadav
 
Counsel for Petitioner :- Pratul Kumar Srivastava
 
Counsel for Respondent :- Rajeev Narayan Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. Since, counter affidavit has already been filed. learned counsel for petitioner prays for and is allowed ten days time to file rejoinder affidavit.

4. After exchange of pleadings, list for hearing on its turn.

Order Date :- 6.9.2017

Pachhere/-

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