Smt.Amita Verma And Others vs State Of U.P. And Another
2017 Latest Caselaw 4021 ALL

Citation : 2017 Latest Caselaw 4021 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

Smt.Amita Verma And Others vs State Of U.P. And Another on 6 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 20248 of 2011
 

 
Applicant :- Smt.Amita Verma And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Sengar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ajay Sengar, learned counsel for the applicants.

List in the next cause list.

Order Date :- 6.9.2017

Gss

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