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C/M Balika Laghu Madhyamik ... vs State Of U.P. And 3 Others
2017 Latest Caselaw 3999 ALL

Citation : 2017 Latest Caselaw 3999 ALL
Judgement Date : 5 September, 2017

Allahabad High Court
C/M Balika Laghu Madhyamik ... vs State Of U.P. And 3 Others on 5 September, 2017
Bench: Tarun Agarwala, Ashok Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 40620 of 2017
 

 
Petitioner :- C/M Balika Laghu Madhyamik Vidyalaya And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Grijesh Tiwari
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Ashok Kumar,J.

Put up this matter on Monday i.e. 11.09.2017 before the appropriate Court.

Order Date :- 5.9.2017

Mustaqueem

.

.

(Ashok Kumar, J.)       (Tarun Agarwala, J.)

 

 

 
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