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M/S Balrampur Chini Mills Ltd. ... vs Union Of India , Ministry Of ...
2017 Latest Caselaw 3997 ALL

Citation : 2017 Latest Caselaw 3997 ALL
Judgement Date : 5 September, 2017

Allahabad High Court
M/S Balrampur Chini Mills Ltd. ... vs Union Of India , Ministry Of ... on 5 September, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 9854 of 2017
 

 
Petitioner :- M/S Balrampur Chini Mills Ltd. Through Its General Manager
 
Respondent :- Union Of India , Ministry Of Finance Department Of Revenue
 
Counsel for Petitioner :- Sudeep Kumar,Jai Prakash Tripathi,Rahul Agarwal
 
Counsel for Respondent :- Dipak Seth
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. Since pleadings are complete, list for hearing it its turn.

Order Date :- 5.9.2017

Pachhere/-

 

 

 
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