Lucknow Development Authority ... vs Smt. Satyawati Mehra And 4 Ors
2017 Latest Caselaw 3996 ALL

Citation : 2017 Latest Caselaw 3996 ALL
Judgement Date : 5 September, 2017

Allahabad High Court

Lucknow Development Authority ... vs Smt. Satyawati Mehra And 4 Ors on 5 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 134 of 2003
 

 
Appellant :- Lucknow Development Authority Thru Secretary
 
Respondent :- Smt. Satyawati Mehra And 4 Ors
 
Counsel for Appellant :- Vikas Singh,Ajai Kumar Singh
 
Counsel for Respondent :- 1,A.K.Srivastava,K.Chandra,Stuti Mittal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, put up tomorrow, i.e 06.09.2017.

Order Date :- 5.9.2017

Pachhere/-

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