Bantoo Nishad vs State Of U.P.
2017 Latest Caselaw 3992 ALL

Citation : 2017 Latest Caselaw 3992 ALL
Judgement Date : 5 September, 2017

Allahabad High Court

Bantoo Nishad vs State Of U.P. on 5 September, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33347 of 2017
 

 
Applicant :- Bantoo Nishad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ken Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Learned A.G.A. is directed to file counter affidavit within four weeks from today. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List on 27.10. 2017 before the appropriate Bench.

The matter shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 5.9.2017

Ajeet

Download the LatestLaws.com Mobile App