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Manzoor vs State Of U.P. & Another
2017 Latest Caselaw 3982 ALL

Citation : 2017 Latest Caselaw 3982 ALL
Judgement Date : 4 September, 2017

Allahabad High Court
Manzoor vs State Of U.P. & Another on 4 September, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 604 of 2016
 

 
Revisionist :- Manzoor
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajendra Prasa Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ram Prakash Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant.

2. List in the next week.

Order Date :- 4.9.2017

Pachhere/-

 

 

 
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