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Smt. Shameem Bano vs State Of U.P. Thru. Prin.Secy., ...
2017 Latest Caselaw 3980 ALL

Citation : 2017 Latest Caselaw 3980 ALL
Judgement Date : 4 September, 2017

Allahabad High Court

Smt. Shameem Bano vs State Of U.P. Thru. Prin.Secy., ... on 4 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- MISC. SINGLE No. - 1653 of 2016
 

 
Petitioner :- Smt. Shameem Bano
 
Respondent :- State Of U.P. Thru. Prin.Secy., Forest Deptt. & 3 Others
 
Counsel for Petitioner :- Amit Kumar Awasthi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Petitioner wants to withdraw this writ petition. However, he has prayed for liberty to file petition in civil side.

2. In view of above, this writ petition is dismissed as withdrawn with liberty to file fresh.

Order Date :- 4.9.2017

Pachhere/-

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