Subhash Loniya Thru. His Real ... vs State Of U.P. Thru. Secy. Deptt. Of ...
2017 Latest Caselaw 3979 ALL

Citation : 2017 Latest Caselaw 3979 ALL
Judgement Date : 4 September, 2017

Allahabad High Court

Subhash Loniya Thru. His Real ... vs State Of U.P. Thru. Secy. Deptt. Of ... on 4 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 800 of 2017
 

 
Revisionist :- Subhash Loniya Thru. His Real Brother Sri Ram
 
Opposite Party :- State Of U.P. Thru. Secy. Deptt. Of Home & Another
 
Counsel for Revisionist :- Arvind Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

(C.M.Application No.78201 of 2017)

1. Issue notice on condonation of delay application to opposite party no.2.

2. Steps be taken within three days for service of notice.

3. List after service.

Order Date :- 4.9.2017

Pachhere/-

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