Pushpendra Gupta & Another vs State Of U.P. & Another
2017 Latest Caselaw 3977 ALL

Citation : 2017 Latest Caselaw 3977 ALL
Judgement Date : 4 September, 2017

Allahabad High Court

Pushpendra Gupta & Another vs State Of U.P. & Another on 4 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 915 of 2016
 

 
Revisionist :- Pushpendra Gupta & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sanjay Kumar Yadav,Kaushlendra Tewari
 
Counsel for Opposite Party :- Govt. Advocate,Lal Bahadur Khan
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Sanjay Kumar, learned counsel for revisionist has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 4.9.2017

Pachhere/-

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