Atul Vadera vs State Of U.P. & Ors.
2017 Latest Caselaw 3976 ALL

Citation : 2017 Latest Caselaw 3976 ALL
Judgement Date : 4 September, 2017

Allahabad High Court

Atul Vadera vs State Of U.P. & Ors. on 4 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 6 of 2016
 

 
Revisionist :- Atul Vadera
 
Opposite Party :- State Of U.P. & Ors.
 
Counsel for Revisionist :- Rohit Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Arun Sinha,Siddhartha Sinha
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Rohit Tripathi, learned counsel for revisionist is reported to be out of station.

2. List in the next week.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.9.2017

Pachhere/-

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