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Humair Siddiqui vs State Of U.P. And Anr.
2017 Latest Caselaw 3972 ALL

Citation : 2017 Latest Caselaw 3972 ALL
Judgement Date : 4 September, 2017

Allahabad High Court
Humair Siddiqui vs State Of U.P. And Anr. on 4 September, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 5596 of 2015
 

 
Applicant :- Humair Siddiqui
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Ram Naresh Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Opposite party has not been served as per office report.

2. Petitioner is directed to take steps within three days.

3. List thereafter.

4. Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.9.2017

Pachhere/-

 

 

 
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